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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(3)Whenever the Mukhiya finds it necessary to leave the chair temporarily during the meeting, he may call on the Up-Mukhiya or in the latter's absence some other member to preside the meeting in his absence.