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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

(5)The synopsis of the proposed scheme of work shall indicate the expertise and action plan of work of the student relating to the proposed theme of work, the name of the department and the name and designation of the guide or supervisor and co-guide (if any) and the University shall approve the synopsis not later than three months after submission of the synopsis.