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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(xx) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(xx)There are IN service providers (generally vendors) outside India who already have infrastructure and workable architecture for providing these services. These models should be studied and analysed in our context. Option of IN services provided by the third parties should also be explored.