Allahabad High Court
Naveen Ahlawat vs Smt. Renu Ahlawat on 11 October, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- CIVIL REVISION No. - 79 of 2009 Petitioner :- Naveen Ahlawat Respondent :- Smt. Renu Ahlawat Petitioner Counsel :- Ajay Kumar Singh,Ashish Kumar Singh,Manoj Kumar Gupta Respondent Counsel :- I.K. Chaturvedi Hon'ble Pankaj Mithal,J.
List in the week commencing 25th October 2010.
Stay order granted earlier shall remain in operation till the next date of listing.
Order Date :- 11.10.2010 piyush