Himachal Pradesh High Court
Punni Devi vs . State Of Hp And Others on 9 March, 2023
Bench: Sabina, Satyen Vaidya
Punni Devi vs. State of HP and others CWP No.7443 of 2022 .
09.03.2023 Present: Mr. Vishvinder, Advocate on behalf of Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Varun Chandel, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file reply.
List again on 15.6.2023.
Interim order to continue.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) March 9, 2023 (KS) Judge ::: Downloaded on - 09/03/2023 20:47:28 :::CIS