Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 173(3)] [Section 173] [Entire Act]

Madras Presidency - Subsection

Section 173(3)(d) in Madras Estates Land Act, 1908

(d)that any entry made under clauses (d), (e) and (j) of section 165 is incorrect;