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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(14) in The Coimbatore City Municipal Corporation Service Rules, 1987

(14)"Member of the service" - "Member of the service" means a person who has been appointed to the service and who has not retired or resigned or has been removed or dismissed, or has been discharged otherwise than for want of vacancy. He may be a probationer or approved probationer of a full member of that service;