Rajasthan High Court - Jaipur
State Of Rajasthan vs Girish Kumar Sejwal Son Of Shri Amar ... on 3 September, 2020
Bench: Chief Justice, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 342/2020
State Of Rajasthan & Anr.
----Appellants
Versus
Girish Kumar Sejwal and Anr.
----Respondents
For Appellant(s) : Mr. Ganesh Meena, AAG For Respondent(s) : Mr. M.F. Baig, Mr. T.C. Vyas, for respondent No.1 HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRAKASH GUPTA Order 03/09/2020 Learned counsel for the appellants states that copy of the appeal has already been supplied to the counsel for the respondents/petitioner(s).
Name of Mr. T.C. Vyas, Mr. Chaman Singh and Mr. M.F. Baig be shown in the cause list as counsel for the respondent(s).
List on 10.09.2020.
(PRAKASH GUPTA),J (INDRAJIT MAHANTY),CJ Mohit/50 (Downloaded on 10/09/2020 at 09:21:59 PM) Powered by TCPDF (www.tcpdf.org)