Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 72 in Jharkhand Panchayat Raj Act, 2001

72. Standing committees of Panchayat Samiti and Zila Parishad.

- 1. Every Panchayat Samiti and every Zila Parishad shall constitute, from amongst its elected members, the following standing committees :-
(a)General Administration Committee,
(b)Agriculture & Industries Committee,
(c)Health & Education Committee,
(d)Finance, Audit and Planning & Development Committee,
(e)Cooperative Committee,
(f)Women, children and social welfare committee,
(g)Forest and environment committee,
(h)Communication and works committee.