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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(6) in The Delhi Shops and Establishments Act, 1954

(6)"day" means a period of twenty-four hours beginning at mid-night:Provided that in the case of an employee whose hours of work extended beyond mid-night, day means the period of twenty-four hours beginning when such employment commences irrespective of mid-night;