Section 9(1)(ii) in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

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State of Bihar - Subsection

Section 9(1)(ii) in Bihar Public Service Commission (Conditions of Service) Regulations, 1960

(ii)time spent on duty by a Member referred to in sub-clause (i) in the performance of such other functions as he may, at the request of the Governor, undertake to discharge, and

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State of Bihar - Subsection

Section 9(1)(ii) in Bihar Public Service Commission (Conditions of Service) Regulations, 1960