Himachal Pradesh High Court
Rakesh Kuma vs . State Of H.P. And Anr. on 18 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rakesh Kuma Vs. State of H.P. and anr.
.
CWP No. 7934 of 2023 18.10.2023 Present: Mr. Kulbhushan, Khajuria, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta and Mr. Pratush Sharma, of Additional Advocate Generals with Mr. Gautam Sood, Ms. Priyanka Chauhan and Mr. Rahul Thakur, Deputy Advocate Generals, for the respondents. rt List on 19.10.2023.
( Satyen Vaidya ) Judge 18th October, 2023 (sushma) ::: Downloaded on - 18/10/2023 20:42:15 :::CIS