Bombay High Court
M/S H K Traders Pathri Through Its ... vs The State Of Maharashtra And Others on 30 July, 2019
Bench: S. V. Gangapurwala, Mangesh S. Patil
1 wp 9389.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 9389 OF 2019
M/s H. K. Traders Pathri through
Its Proprietor .. Petitioner
Versus
The State of Maharashtra and others .. Respondents
Shri Mahesh P. Kale, Advocate for the Petitioner.
Shri P. K. Lakhotiya, A.G.P. for all Respondents.
CORAM : S. V. GANGAPURWALA AND
MANGESH S. PATIL, JJ.
DATE : 30TH JULY, 2019.
ORDER :
. Issue notice to respondents. The learned A. G. P. waives notice for all respondents and seeks time. Stand over to 11.09.2019.
[MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] bsb/July 19 ::: Uploaded on - 01/08/2019 ::: Downloaded on - 01/08/2019 22:26:59 :::