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Bombay High Court

M/S H K Traders Pathri Through Its ... vs The State Of Maharashtra And Others on 30 July, 2019

Bench: S. V. Gangapurwala, Mangesh S. Patil

                                   1                               wp 9389.19

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 BENCH AT AURANGABAD

                     WRIT PETITION NO. 9389 OF 2019

          M/s H. K. Traders Pathri through
          Its Proprietor                              ..   Petitioner

                   Versus

          The State of Maharashtra and others         ..   Respondents

 Shri Mahesh P. Kale, Advocate for the Petitioner.
 Shri P. K. Lakhotiya, A.G.P. for all Respondents.

                           CORAM : S. V. GANGAPURWALA AND
                                   MANGESH S. PATIL, JJ.
                            DATE : 30TH JULY, 2019.

 ORDER :

. Issue notice to respondents. The learned A. G. P. waives notice for all respondents and seeks time. Stand over to 11.09.2019.

[MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] bsb/July 19 ::: Uploaded on - 01/08/2019 ::: Downloaded on - 01/08/2019 22:26:59 :::