Madhya Pradesh High Court
Ravindra Nath Tripathi vs The State Of Madhya Pradesh on 17 January, 2019
1 WP-7010-2017 The High Court Of Madhya Pradesh WP-7010-2017 (RAVINDRA NATH TRIPATHI Vs THE STATE OF MADHYA PRADESH) 15 Jabalpur, Dated : 17-01-2019 List this case along with W.P. No.12203/2006.
(RAVI SHANKAR JHA) (SANJAY DWIVEDI)
JUDGE JUDGE
pn
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Date: 21/01/2019 22:52:28