Section 30(2)(j) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(j)the rate at which and the manner in which commission shall be paid to the Cane-growers Co-operative Society on supply of cane by them;

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