Section 11 in The U.P. Ground Water Department Subordinate Engineer's and Technician's Service Rules, 1992
11. Character.
- The character of candidate for direct recruitment to a post in the Service must be such to render him suitable in all respects for employment in Government service. The appointing authority shall satisfy itself on this point.Note. - Person dismissed by the Union Government or by a State Government or by a Local Authority or by a Corporation or Body owned or controlled by the Union Government or State Government shall be ineligible for appointment to post in the Service. Persons convicted of an offence involving moral turpitude shall also be ineligible.
