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Jammu & Kashmir High Court - Srinagar Bench

J&K Service Selection Recruitment ... vs Basit Aslam Wani And Ors on 27 August, 2020

Bench: Ali Mohammad Magrey, Sanjay Dhar

 Serial No. 209 VC
 After notice List



       IN THE HIGH COURT OF JAMMU AND KASHMIR
                     AT SRINAGAR

                           LPASW No. 194/2018
                            IA No. 01/2018 C/w
                           LPASW No. 161/2017

J&K Service Selection Recruitment Board and Anr.

                                                           ---Petitioner/Appellant(s)
                     Through: Mr. Mir Suhail, AAG

                                       V/s
Basit Aslam Wani and Ors.
                                                                   ---Respondent(s)
                     Through: Mr. Z. A. Qureshi, Sr. Advocate with Ms. Rehana,
                              Advocate for 1-2
                              Mr. Jehangir Iqbal Ganai, Sr. Advocate with Ms.
                              Humaira, Advocate for 6-9
                              Mr. Shah Aamir, AAG for 3 to 5

CORAM:

     HON'BLE MR. JUSTICE ALI MOHAMMAD MAGREY, JUDGE
     HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                    ORDER

27.08.2020 Mr. Mir Suhail, learned AAG seeks adjournment, on account of non- availability of brief. Adjourned.

List on 21.09.2020.

LPASW No. 161/2017 Mr. Jehangir Iqbal Ganai, Sr. Advocate with Ms. Humaira, Adv. for appellants.

Mr. Z. A. Qureshi, Sr. Advocate with Ms. Rehana, Adv. for 6 to 9 Mr. Shah Aamir, AAG for 1 to 3 Mr. Mir Suhail, AAG for 4-5 When this matter was taken up, Mr. Jehangir Iqbal Ganai, learned senior counsel submits that the matter is squarely covered by the Judgment delivered by the Division Bench of this Court in LPA No. 135/2017 and confirmed by the Supreme Court in Civil Appeal Nos. 11853-11854 of 2018 @ Special Leave Petition (c) Nos 30797-30798 of 2017 titled Zahoor Ahmad Rather and Ors. Etc. Vs. Sheikh Imtiyaz Ahmad and Ors., on December 05, 2018.

Learned counsel for the parties have agreed for consideration and disposal of the matter on the next date of hearing.

List as above.

Record of LPA No. 135/2017, is tagged with the instant appeal.




                                  (Sanjay Dhar)         (Ali Mohammad Magrey)
                                          Judge                       Judge
           Srinagar
           27.08.2020
           "Mohammad Yasin Dar"




MOHAMMAD YASIN DAR
2020.08.30 22:48
I attest to the accuracy and
integrity of this document