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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Andhra Pradesh - Subsection

Section 47(2)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)make a mark on the ballot paper or papers with the instrument supplied for the purpose on or near the symbol / symbols allotted to the candidate / candidates for whom he intends to vote,