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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in Veer Narmad South Gujarat University Act, 1965

(2)The powers, duties, and emoluments of the Controller of Examinations and other officers of the University referred to in clause (vii) of section 8 shall be such as may be prescribed by the Statutes, Ordinances and Regulations.