Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(c) in The Punjab Shops and Commercial Establishments Act, 1958 (c)[ before the opening hour of the establishment and after the closing hour of the establishment :] [Clause (c) added by Punjab Act No. 1 of 1964, section 9.]
