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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1)(d) in The M.P. Factories Rules, 1962

(d)Ventilation ducts, pneumatic conveyors and similar equipment involving a serious fire is risk shall be provided with flamerresting or automatic fire extinguishing appliances, or fire resisting dampers electrically interlocked with heat sensitive/smoke detectors and the air-conditioning plant system.