Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 17 in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

17. Exemption.

- The State Government may by an order, exempt any person or class of persons from the purview of any of the provision(s) of these rules for the purpose of scientific test and research work.