Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(b) in The Punjab Good Conduct Prisoners (Temporary Release) Act, 1962

(b)has not during such period committed any jail offence and has earned at least three annual good conduct remissions: