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[Cites 0, Cited by 51] [Article 303] [Constitution]

Constitution Subarticle

Article 303(2) in Constitution of India

(2)Nothing in clause (1) shall prevent Parliament from making any law giving, or authorising the giving of, any preference or making, or authorising the making of, any discrimination if it is declared by such law that it is necessary to do so for the purpose of dealing with a situation arising from scarcity of goods in any part of the territory of India.