Section 269UA(2)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 269UA(2)] [Section 269UA] [Entire Act]

Union of India - Subsection

Section 269UA(2)(c) in The Income Tax Act, 1961

(c)"appropriate authority" means an authority constituted under section 269-UB to perform the functions of an appropriate authority under this Chapter;

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Union of India - Subsection

Section 269UA(2)(c) in The Income Tax Act, 1961