Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Payment of Wages Rules, 1937 6. Maintenance of Registers. - The Register required by Rules 3,4,5 and 17 shall be preserved for twelve months after the date of the last entry made in them.Section 26 (3) (c)
