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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(f) in Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016

(f)"Social Boycott Prohibition Officer" means any officer of the Government designated by the State Government, by notification in the Official Gazette, under section 15;