Madhya Pradesh High Court
Surya Prakash Dubey vs The Mp Pollution Control Board Housing ... on 30 October, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 WP-37120-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 37120 of 2024
(SURYA PRAKASH DUBEY Vs THE MP POLLUTION CONTROL BOARD HOUSING BOARD COLONY
GWALIOR MP THROUGH NETRAPAL SINGH )
Dated : 30-10-2025
Moh. Amir, learned counsel for the petitioner.
Shri Harish Dixit, learned Harish Dixit, learned Sr. Advocate with Shri
Parth Dixit, learned counsel for respondent.
According to counsel for the petitioner, reply is to be filed. However, Shri Dixit submits that reply is not required and matter can be heard without reply on the basis of documents available on record.
At this stage, learned counsel for the petitioner sought time as arguing counsel Shri MPS Raghuvanshi is indisposed today.
As prayed, list the case in the week commencing 04.11.2025.
(ANAND PATHAK) (PUSHPENDRA YADAV)
JUDGE JUDGE
Ashish*
Signature Not Verified
Signed by: ASHISH
CHAURASIA
Signing time: 10/31/2025
10:21:27 AM