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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(2)No person shall sell or offer for sale any producer which does not conform in every material respect to the specification approved by the authority-in relation to the name, mark or number displayed on the generator in accordance with Clause (iii) of Sub-rule (1) of Rule 4.