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State of Odisha - Section

Section 90 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

90. Power of Speaker to correct patent errors and make consequential changes in a Bill as passed.

- Where a Bill is passed by the Assembly the Speaker shall have power to correct patent errors and make such other changes in the Bill as are consequential upon the amendments accepted by the Assembly.G-Authentication and reconsideration of Bills