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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(15) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(15)'Executive Engineer (Spl. Grade)' means the Executive Engineer who may be allowed the scale of Executive Engineer (Spl. Grade). The words E.E. (Selection Grade) or E.E. (S.G.) wherever occurring in these Regulations may be read E.E. (Spl. Grade);