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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(u) in The Coal Mines (Special Provisions) Act, 2015

(u)the manner of transfer of the management and operation of any Schedule II coal mines by the designated custodian under sub-section (6) of section 19;