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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(25A) in Telangana General Clauses Act, 1308 F

(25A)the words "valuable security" shall mean a document which is or purports to be a document whereby any legal right is created, extended, transferred, restricted, extinguished, or released or whereby any person acknowledges that he is legally liable or that a certain legal right does not belong to him;