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[Cites 0, Cited by 0] [Section 242] [Entire Act]

State of Goa - Subsection

Section 242(1) in The Goa Panchayat Raj Act, 1994

(1)A Zilla Panchayat may, subject to the provisions of this Act and the rules made under section 240 and with the previous sanction of the Government, by notification, make regulations to carry out the purposes of this Act in so far as it relates to its powers and duties.