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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(21) in Bhakta Kavi Narsinh Mehta University Act, 2015

(21)to supervise, regulate and control the conduct and discipline of the students of the University, the affiliated colleges and the recognised institutions to make arrangements for promoting their health and general welfare;