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Delhi High Court - Orders

Dr Mukesh Kumar Jha And Ors vs Dean Esic Pgimsr Basaidarapur And Ors on 8 July, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

                     $~1 (2020 Cause List)
                     *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                     +      W.P.(C) 9360/2020 & CM APPL. 30184/2020

                         DR MUKESH KUMAR JHA AND ORS                     ..... Petitioners
                                        Through: Mr. Durga Dutt, Mr. Kousik Ghosh
                                                   & Ms. Anjul Dwivedi, Advs.
                                               versus
                         DEAN ESIC PGIMSR
                         BASAIDARAPUR AND ORS                         ..... Respondents
                                        Through: Ms. Ruchira Gupta & Ms. Mona
                                                   Singh, Advs. for R-3/GGSPIU.
                                                   Mr. T. Singhdev & Ms. Michelle
                                                   B Das, Advs. for R-4/NMC.
                                                   Mr. Apoorv Kurup and Ms. Nidhi
                                                   Mittal, Advs. for R-5.
                                                   Ms. Mrinalini Sen, Mr. Tanmay
                                                   Yadav, Advs. for R-6/UOI.
                     CORAM:
                     HON'BLE MR. JUSTICE PRATEEK JALAN
                                  ORDER

% 08.07.2021 The proceedings in the matter have been conducted through video conferencing.

1. It is stated by Mr. T. Singhdev, learned counsel for respondent no. 4 - National Medical Commission, that W.P.(C) 5290/2020 was released from part-heard by a coordinate bench and is now listed before this bench on 15.07.2021.

2. As the present petition concerns the same issues which are to be adjudicated in the aforesaid writ petition and connected matters, list this writ petition also on 15.07.2021.

Signature Not Verified PRATEEK JALAN, J

JULY 8, 2021/'pv' Digitally Signed By:SHITU NAGPAL Signing Date:08.07.2021 21:52:22