Delhi High Court - Orders
Dr Mukesh Kumar Jha And Ors vs Dean Esic Pgimsr Basaidarapur And Ors on 8 July, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~1 (2020 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9360/2020 & CM APPL. 30184/2020
DR MUKESH KUMAR JHA AND ORS ..... Petitioners
Through: Mr. Durga Dutt, Mr. Kousik Ghosh
& Ms. Anjul Dwivedi, Advs.
versus
DEAN ESIC PGIMSR
BASAIDARAPUR AND ORS ..... Respondents
Through: Ms. Ruchira Gupta & Ms. Mona
Singh, Advs. for R-3/GGSPIU.
Mr. T. Singhdev & Ms. Michelle
B Das, Advs. for R-4/NMC.
Mr. Apoorv Kurup and Ms. Nidhi
Mittal, Advs. for R-5.
Ms. Mrinalini Sen, Mr. Tanmay
Yadav, Advs. for R-6/UOI.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 08.07.2021 The proceedings in the matter have been conducted through video conferencing.
1. It is stated by Mr. T. Singhdev, learned counsel for respondent no. 4 - National Medical Commission, that W.P.(C) 5290/2020 was released from part-heard by a coordinate bench and is now listed before this bench on 15.07.2021.
2. As the present petition concerns the same issues which are to be adjudicated in the aforesaid writ petition and connected matters, list this writ petition also on 15.07.2021.
Signature Not Verified PRATEEK JALAN, JJULY 8, 2021/'pv' Digitally Signed By:SHITU NAGPAL Signing Date:08.07.2021 21:52:22