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Karnataka High Court

The Executive Engineer vs Abdul Aziz S/O Mahanuddin Saheb on 16 February, 2009

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

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'§':9c;i=aj,,<. _ i;:)0 *éj;E1¢3r*€:_ 'i-:=; zit§"'v}:*é:presentation for the pa:r*"£iesf~_ f*'ap€::;*_ fiiéd. Appeal is dismissed and cross ci)}ec'j§1if;$Aaisddismissed. 5., Sd/4 JUDGE §ATi%K& MEG?-i COURT OF KARN!\TAl§&U H_:iQ-H COURT OF KARNATAKA H¥GH C€3%.W'§° ?{"J.§'§"~" %"4i;;%"&¥~%E:%\%A$'¥;'§'kf%L§*£g1'én E'"§¥Gl~§ COQRV HIGH COURT OF KARNATAKA HIGH COURT