Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(1)(b) in Himachal Pradesh Prevention of Beggary Act, 1979 (b)induces a child or a female to go from any place, with the intent that such child or female may become a beggar; or