Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(b) in Maharashtra Money-Lending (Regulation) Act, 2014 (b)carries on the business of money-lending at any place not mentioned in the licence authorizing him to carry on such business ; or
