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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Bihar - Subsection

Section 29(4)(a) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

(a)For the State Level Sports Association, on the basis of the returns filed by the affiliated state Level Sports Associations with the Bihar State Sports Council and the record available with the Bihar State Sports Council based on such returns on the date of commencement of the Act.