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[Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(6)(c) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(c)Where a meeting of the State Executive Committee is adjourned not from day to day but from day on which the meeting is to be held to another date, notice of such meeting shall be given to all the members as provided in sub-rule (4).