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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2)(ac) in Bihar Factories Rules, 1950

(ac)"Slasher" means a machine used for applying a size misture to warp yarn. Essentially, it consists of a stand for holding section beams, a size box, one or more cylindrical dryers or an enclosed hot air dryer, and a beaming and for winding the yarn on the loom beams.