Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 310 in The General Rules (Civil), 1957 310. Advice List. - Every repayment and transfer from civil court deposits made by the treasury under these rules shall be recorded in the daily Advice List (Form No. 46) and furnished at the close of the day to the Receiving Officer.
