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Supreme Court - Daily Orders

M/S. Escapade Resorts (P) Ltd, Etc., ... vs Assistant Commissioner Of Income Tax ... on 3 July, 2015

Bench: Anil R. Dave, V. Gopala Gowda

  ITEM NO.36+61                                  COURT NO.3                   SECTION IIIA

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)   for                    Special     Leave     to     Appeal   (C)         No(s).
  16226-16227/2015

  (Arising out of impugned final judgment and order dated 30/10/2014
  in ITA No. 218/2013,30/10/2014 in ITA No. 262/2013 passed by the
  High Court Of Kerala At Ernakulam)

  M/S. ESCAPADE RESORTS (P) LTD, ETC., ETC.                                  Petitioner(s)

                                                     VERSUS

  ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (1)
  ERNAKULAM ETC. ETC.                                                        Respondent(s)

  (with office report)

  with

  SLP (C)......CC 12234-12235 of 2015
  (with application for c/delay in filing SLP and office report)

  Date :                  03/07/2015   These     petitions   were   called   on    for   hearing
  today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE V. GOPALA GOWDA

  For Petitioner(s)                    Mr. M. P. Vinod, Adv.
                                       Mr. Ajay K. Jain, Adv.
                                       Mr. Dileep Pillai, Adv.

  For Respondent(s)

                          UPON hearing counsel the Court made the following
                                          O R D E R

Delay condoned in SLP (C)....CC Nos. 12234-12235 of 2015.

Leave granted.

Tag with Civil Appeal No. 7187 of 2014.

Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.07.04 12:04:26 IST Reason:

(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar