Supreme Court - Daily Orders
M/S. Escapade Resorts (P) Ltd, Etc., ... vs Assistant Commissioner Of Income Tax ... on 3 July, 2015
Bench: Anil R. Dave, V. Gopala Gowda
ITEM NO.36+61 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
16226-16227/2015
(Arising out of impugned final judgment and order dated 30/10/2014
in ITA No. 218/2013,30/10/2014 in ITA No. 262/2013 passed by the
High Court Of Kerala At Ernakulam)
M/S. ESCAPADE RESORTS (P) LTD, ETC., ETC. Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (1)
ERNAKULAM ETC. ETC. Respondent(s)
(with office report)
with
SLP (C)......CC 12234-12235 of 2015
(with application for c/delay in filing SLP and office report)
Date : 03/07/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. M. P. Vinod, Adv.
Mr. Ajay K. Jain, Adv.
Mr. Dileep Pillai, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned in SLP (C)....CC Nos. 12234-12235 of 2015.
Leave granted.
Tag with Civil Appeal No. 7187 of 2014.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.07.04 12:04:26 IST Reason:(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar