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[Cites 0, Cited by 1] [Section 12(2)] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(2)(vii) in Universities of Agricultural Sciences Act, 2009

(vii)Five progressive farmers from the jurisdiction of the university of which two persons belonging to the Scheduled Caste or the Scheduled Tribes to be nominated by the State Government.