Punjab-Haryana High Court
Sanjeev Kumar vs State Of Punjab on 30 March, 2016
Author: M.M.S.Bedi
Bench: M.M.S.Bedi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
211(A) CRM-M-5236-2016
Date of Decision: March 30, 2016
SANJEEV KUMAR ..........PETITIONER
VERSUS
STATE OF PUNJAB ........RESPONDENT
CORAM:- HON'BLE MR. JUSTICE M.M.S.BEDI
Present: Mr.Sandeep Arora, Advocate for the petitioner.
Mr.Jashan Preet Singh, AAG, Punjab.
M.M.S.BEDI, J.(Oral)
For orders, see order of even date passed in CRM-M-3376-2016 titled Kamlesh Devi vs. State of Punjab, decided separately.
( M.M.S.BEDI) March 30, 2016 JUDGE TSG 1 of 1 ::: Downloaded on - 03-04-2016 00:04:52 :::