Section 90 in The Navy (Pension) Regulations, 1964
90. Pay for assessment of service gratuity.
- Pay for assessment of service gratuity shall include(i)the pay last drawn (including deferred pay, if any) of the substantive rank last held.(ii)the good conduct pay;(iii)the parachute pay, if any; and(iv)the diving qualification retaining fee, if any.
