Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(3) in Jaunsar-Bawar Security of Tenure and Land Records Act, 1952 (3)No order as to possession passed under this section shall debar any person from establishing his right to property' in any Civil or Revenue Court having jurisdiction.
