Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 281] [Entire Act] State of Punjab - Subsection Section 281(a) in Punjab Jail Manual, 1996 (a)to mount guard with fixed bayonet; move briskly on his post with his rifle at "the slope", and not to order arms nor "stand at ease" for more than two minutes at one time;
