Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(6)(b) in Kerala Cooperative Societies Act, 1969 (b)all claims of members and creditors who exercise the option referred to in subsection (4) within the period specified therein, have been met in full.